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Delhi High Court - Orders

Ms Priyanka Sahoo vs Pension Fund Regulatory And ... on 11 September, 2025

Author: Tushar Rao Gedela

Bench: Tushar Rao Gedela

                          $~33 to 35
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          (33)
                          +         W.P.(C) 11184/2023 & CM APPL. 43543/2023
                                    MS PRIYANKA SAHOO                                                   .....Petitioner
                                                 Through:                             Ms. Soumya Priyadarshini, Mr. Amit
                                                                                      Kumar Srivastava and Mr. Pavitra
                                                                                      Dixit, Advocates.

                                                                  versus

                                    PENSION FUND REGULATORY AND DEVELOPMENT
                                    AUTHORITY THROUGH ITS CHAIRPERSON & ANR.
                                                                              .....Respondents
                                                 Through: Mr. R. Sudhinder, Ms. Prerana
                                                          Amitabh, Ms. Aastha Trivedi and Ms.
                                                          Anushka, Sharma, Advocates for
                                                          PFRDA/R-1.
                                                          Ms. Archana Gaur, CGSC with Ms.
                                                          Ridhima Gaur, Ms. Ring Balyan and
                                                          Ms. Bhoomi, Advocates for UOI.

                          (34)
                          +    W.P.(C) 11186/2023, CM APPL. 43546/2023 & CM APPL.
                               55986/2023

                                    MR GOPINATH SEN                                                                    .....Petitioner
                                                 Through:

                                                                  versus

                                    PENSION FUND REGULATORY AND DEVELOPMENT
                                    AUTHORITY THROUGH ITS CHAIRPERSON & ANR.
                                                                              .....Respondents
                                                 Through: Mr. R. Sudhinder, Ms. Prerana
                                                          Amitabh, Ms. Aastha Trivedi and Ms.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 13/09/2025 at 00:11:33
                                                                                       Anushka, Sharma, Advocates for
                                                                                      PFRDA/R-1.
                                                                                      Mr. Jatin Singh, Mr. Keshav Sehgal,
                                                                                      Mr. Shivam Gaur, Mr. Aryan Kumar,
                                                                                      Ms. Rashi Singh and Ms. Nandita
                                                                                      Sharma, Advocates for UOI.

                          (35)
                          +         W.P.(C) 11195/2023 & CM APPL. 43563/2023
                                    MR PURUSOTTAM BISWAL                                                            .....Petitioner
                                                Through:

                                                                  versus

                          PENSION FUND REGULATORY AND DEVELOPMENT AUTHORITY
                                              AND ANR                    .....Respondents
                                           Through: Mr. R. Sudhinder, Ms. Prerana
                                                    Amitabh, Ms. Aastha Trivedi and Ms.
                                                    Anushka, Sharma, Advocates for
                                                    PFRDA/R-1.
                                                    Mr. Raghvendra Shukla, SPC with Mr.
                                                    Anil Devlal, GP and Mr. Manu
                                                    Shukla, Advocate for R-2.

                                    CORAM:
                                    HON'BLE MR. TUSHAR RAO GEDELA
                                                                  ORDER

% 11.09.2025 List on 20.01.2026.

TUSHAR RAO GEDELA, J SEPTEMBER 11, 2025 yrj This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/09/2025 at 00:11:33