Section 24(1) in The Customs House Agents Licensing Regulations, 2004
(1)Each Custom, House Agent shall enroll himself as a member of the Customs House Agents' Association, if there is one registered in the Customs Station and recognized by the Commissioner of Customs.Form-A[see regulation 5 (1)]Application Form for Grant of Custom House Agent's Licence under Section 146 of the Customs Act, 1962
