Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(22)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(22)(ii) in THE ENERGY CONSERVATION (AMENDMENT) ACT, 2022

(ii)after clause (7), the following clause shall be inserted, namely:—