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[Cites 0, Cited by 0] [Section 198(4)] [Section 198] [Entire Act]

Union of India - Subsection

Section 198(4)(d) in The Companies Act, 1956

(d)any expenditure incurred by the company to effect any insurance on the life of, or to provide any pension, annuity or gratuity for, any of the persons aforesaid or his spouse or child.]