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State of Punjab - Section

Section 21 in The Punjab Municipal Corporation Services (Recruitment and Conditions of Service) Rules, 1978

21. Power to relax.

- Where the Government is satisfied that it is necessary or expedient so to do, it may, by order, for reasons to be recorded in writing, relax any of the provisions of these rules, except the educational qualifications and experience, with respect to any class or category of persons.