Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 89 in The Central Motor Vehicles Rules, 1989 89. [* * *] [Rule 89 omitted by GSR 221(E), dated 28.3.2001 (w.e.f. 28.3.2001). Earlier Rule 89 was inserted GSR 76(E), dated 31.1.2000 (w.e.f. 31.1.2000). Before that Rule 89 was omitted by GSR 684(E), dated 5.10.1999 (w.e.f. 22.10.1999).]
