Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Bombay High Court

Mahul Sea Breez Co-Op. Housing Society ... vs Swastik Realty Pvt Ltd And 6 Ors on 18 January, 2022

Bench: S.J. Kathawalla, R. I. Chagla

      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          ORDINARY ORIGINAL CIVIL JURISDICTION

CONTEMPT PETITION IN WRIT PETITION LODGING NO. 131 OF 2019
                            In
     CONTEMPT PETITION IN WRIT PETITION 30 OF 2017

      Joginder Singh Salariya And 15 Others                    ....PETITIONER
                  V/S
      Rajendra Wani And 5 Ors                                ....RESPONDENT

WITH CONTEMPT PETITION LODGING NO. 126 OF 2019 In ARBITRATION PETITION 342 OF 2019 Mahul Sea Breez Co-op. Housing Society Ltd ....PETITIONER V/S Swastik Realty Pvt Ltd And 6 Ors ....RESPONDENT Mr. Sanjiv Sawant i/b Mr. Samir Suryawanshi, for Petitioners Ms. Kranti S.S. Anand, for Respondent No. 1 to 5 Ms. Mona Vyas, for Respondent No. 6 Ms. Jyoti Chavan, AGP for State CORAM : HON'BLE SHRI JUSTICE S.J. KATHAWALLA & HON'BLE SHRI JUSTICE R. I. CHAGLA, JJ DATE : 18th January, 2022 P.C. :

S. O. to 24/01/2022 ( at 5.00 pm).
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 20/01/2022 ::: Downloaded on - 20/01/2022 21:50:02 :::