Gauhati High Court
Page No.# 1/4 vs The State Of Assam And Anr on 19 May, 2022
Author: Rumi Kumari Phukan
Bench: Rumi Kumari Phukan
Page No.# 1/4
GAHC010084742020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Crl.Pet./464/2020
KANHAIYA LAL BOTHRA AND 7 ORS.
S/O BHANWAR LAL BOTHRA, R/O H. NO. 8, 3RD FLOOR, BYE LANE 1, JP
AGGARWAL PATH, SLUICE GATE, GUWAHATI-9, MANAGER,
CONTINENTAL TRANSPORT AGENCY, PRESENTLY RENAMED AND
CONVERTED AS CTA LOGISTIC LIMITED, AT ROAD, BHARALUMUKH,
GUWAHATI
2: MUKUL GOSWAMI
S/O LATE JAL LAL GOSWAMI
R/O BLOCK 3B
IMPERIAL BLUE
VIDYA MANDIR PATH
BHETAPARA
GUWAHATI-28
JR. EXECUTIVE (ACCOUNTS)
GCMMF
PRESENTLY- EXECUTIVE (ACCOUNTS)
GCMMF
FIRST FLOOR
HOUSEFED OFFICE COMPLEX
RUKMINIGAON
GUWAHATI-22
3: PRATEEK KUMAR
S/O DR. PRAMOD KUMAR
R/O DUDHMANSAGAR DAIRY
PLOT NO. 26 D
SECTOR 3
IMT MANESAR
HARYANA
PIN-122050
ASSISTANT MANAGER (QA)
GCMMF
ANAND
Page No.# 2/4
PRESENTLY- HEAD
DUDHMANSAGAR DAIRY
MANESAR
HARYANA
4: MAULIK M JOSHI
(WRONGLY MENTIONED AS MALLIK JOSHI @ JOSHI)
S/O SRI MAHENDRA BHAI JOSHI
R/O 23 DHARMAJIVAN FLAT
NEAR KHOKHARA PS
MANINAGAR EAST
AHMEDABAD
PIN-380008
EXECUTIVE (QA)
GCMMF
ANAND
PRESENTLY- MANAGER (QA)
GCMMF
ANAND
5: KAMAKHYA PRASAD CHALIHA
S/O CHANDRA PRASAD CHALIHA
R/O CLASSIC ENCLAVE
MANIRAM DEWAN ROAD
NEW GUWAHATI-781020
MANAGER (SALES)
GCMMF
GUWAHATI
PRESENTLY-RETIRED
6: MANORANJAN PANI
S/O JALADHAN PANI
R/O KAIRA CAN QUARTERS
NEAR HERO HONDA SHOWROOM
NEAR GANESH CHIKDARA
CHOWKDI OVER BRIDGE
ANAND
PIN-388001
ZONAL IN-CHARGE
GCMMF
GUWAHATI
PRESENT ADD- SR. GM
GCMMF LTD.
AMUL DAIRY ROAD
ANAND
PIN-388001
7: APURBA MISRA
Page No.# 3/4
S/O LATE RADHESHYAM MISRA
R/O PROTECH PARK
HENGRABARI ROAD
GUWAHATI
PIN-781036
DEPOT IN-CHARGE
GCMMF
GUWAHATI
PRESENTLY-ZONAL IN CHARGE
GCMMF
GUWAHATI
8: PU NYADO SINGH
R/O C/O CTA LOGISTIC LIMITED
AT ROAD
BHARALUMUKH
GUWAHATI-781020
GODOWN IN CHARGE
CONTINENTAL TRANSPORT AGENCY
PRESENTLY-MANAGER
CTA LOGISTIC LIMITE
VERSUS
THE STATE OF ASSAM AND ANR.
REPRESENTED BY THE PUBLIC PROSECUTOR, ASSAM
2:HITESH DEBA SARMAH
EXECUTIVE MAGISTRATE
DCs COURT
KAMRUP (M)
GUWAHAT
Advocate for the Petitioner : MR S S SHARMA
Advocate for the Respondent : PP, ASSAM
BEFORE
HON'BLE MRS. JUSTICE RUMI KUMARI PHUKAN
ORDER
19.05.2022.
Page No.# 4/4 Learned counsel for the petitioner is present. The respondent No.1 is represented by the learned Addl. P.P., Assam.
The record reveals that only the case record of the LCR pertaining to G.R. Case No.1811/2004 has been received, whereas the LCR of other two cases pertaining to C.R. Case No.1179/2004 and Crl. Appeal No.43/2011, as called for, have not yet received.
Let the Registry issue reminder for the LCRs urgently and list the matter for admission hearing, immediately after receipt of the LCRs., after three weeks.
The interim order passed earlier shall continue.
JUDGE Comparing Assistant