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[Cites 0, Cited by 0] [Section 69(2)] [Section 69] [Entire Act]

State of West Bengal - Subsection

Section 69(2)(i) in Kolkata Municipal Corporation Building Rules, 2009

(i)areas for toilet, garden covered with permeable material, pergola, expanded or similar other materials at the roof level upto 5% of the total roof area or 10 sq. m whichever is less.