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[Cites 0, Cited by 2] [Article 243C(3)] [Article 243C] [Constitution]

Constitution Subarticle

Article 243C(3)(c) in Constitution of India

(c)of the members of the House of the People and the members of the Legislative Assembly of the State representing constituencies which comprise wholly or partly a Panchayat area at a level other than the village level, in such Panchayat;