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Supreme Court - Daily Orders

Commissioner Of Income Tax Mangalore vs M/S. Unity Care And Health Services on 19 September, 2014

     ITEM NO.96                            REGISTRAR COURT. 1               SECTION IIIA

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

                                     BEFORE THE REGISTRAR PANKAJ BHANDARI

     Civil Appeal                 No(s).    609/2012

     C.I.T,MANGALORE & ANR.                                               Appellant(s)

                                                       VERSUS

     M/S UNITY CARE & HEALTH SERVICES                                     Respondent(s)

     Date : 19/09/2014 This appeal was called on for hearing today.


     For Appellant(s)
                                           Mr. S. Ram Subramanian, Adv.
                                           Mr. B. V. Balaram Das,Adv.


     For Respondent(s)
                                           Ms. Tessy Varghese, Adv.
                                           Mr. K. V. Mohan,Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The matter falls under the complete category.

Registry to process for listing before the Hon'ble Court, as per rules.

(PANKAJ BHANDARI) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2014.09.22 17:02:54 IST Reason: