Supreme Court - Daily Orders
Commissioner Of Income Tax Mangalore vs M/S. Unity Care And Health Services on 19 September, 2014
ITEM NO.96 REGISTRAR COURT. 1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR PANKAJ BHANDARI
Civil Appeal No(s). 609/2012
C.I.T,MANGALORE & ANR. Appellant(s)
VERSUS
M/S UNITY CARE & HEALTH SERVICES Respondent(s)
Date : 19/09/2014 This appeal was called on for hearing today.
For Appellant(s)
Mr. S. Ram Subramanian, Adv.
Mr. B. V. Balaram Das,Adv.
For Respondent(s)
Ms. Tessy Varghese, Adv.
Mr. K. V. Mohan,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The matter falls under the complete category.
Registry to process for listing before the Hon'ble Court, as per rules.
(PANKAJ BHANDARI) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2014.09.22 17:02:54 IST Reason: