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[Cites 0, Cited by 0] [Section 105(10)] [Section 105] [Entire Act]

State of Rajasthan - Subsection

Section 105(10)(c) in Rajasthan Co-operative Societies Act, 2001

(c)any decision of the person invested by the Government with powers in that. behalf under clause (b) of sub-section (1) of section 60, or