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[Cites 0, Cited by 0] [Section 43(1)] [Section 43] [Entire Act]

State of Madhya Bharat - Subsection

Section 43(1)(v) in The Madhya Bharat Agricultural Debtor's Relief Act, 1956

(v)on an appeal other than an appeal specified in clause (iii)-Re. 1 for every hundred rupees or part thereof of the amount involved subject to maximum of Rs. 50.