Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 375 in The Merchant Shipping Act, 1958 375. Decisions of Marine Board to be by majority. - Where there is a difference of opinion among members of the Marine Board, the decision of the majority of the members shall be the decision of the Board.
