Bombay High Court
Shamrao Vithal Tevare vs The State Of Maharashtra on 17 November, 2021
Author: Virendrasingh Gyansingh Bisht
Bench: Virendrasingh Gyansingh Bisht
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL BAIL APPLN. NO. 2974 OF 2021
Shamrao Vithal Tevare ....APPLICANT
V/S
The State Of Maharashtra ....RESPONDENT
KULDEEP PATIL i/b SAILI DHURU for applicant. H.J.Dedhia for Respondent/state.
CORAM : HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT J DATE : 17th November, 2021 P.C. :
Arguments are concluded. Judgment/ order is reserved.
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