Supreme Court - Daily Orders
The State Of Haryana And Ors. vs M/S Bestech India Pvt Ltd And Anr. on 7 November, 2017
ITEM NO.75 REGISTRAR COURT. 1 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. RAMKUMAR CHOUBEY
Petition(s) for Special Leave to Appeal (C) No(s). 14324/2017
THE STATE OF HARYANA AND ORS. & ORS. Petitioner(s)
VERSUS
M/S BESTECH INDIA PVT LTD AND ANR. & ANR. Respondent(s)
Date : 07-11-2017 This petition was called on for hearing today.
For Petitioner(s)
Mr. Piyush Hans, Adv.
Mr. Vishwa Pal Singh, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Despite last opportunity, fresh steps for service of respondent No.2 have not been taken.
Registry to process the matter for listing before the Hon'ble Judge in Chambers for further directions.
The Ld. Counsel for the petitioner to take fresh steps for service of respondent No.1 within two weeks. Notice thereafter be issued. Dasti, in addition, is allowed.
List again on 10.1.2018.
Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.11.09 RAMKUMAR CHOUBEY 11:50:01 IST Reason: Registrar