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[Cites 0, Cited by 6] [Entire Act]

Union of India - Section

Section 35 in The Rights of Persons with Disabilities Act, 2016

35. Incentives to employers in private sector.

- The appropriate Government and the local authorities shall, within the limit of their economic capacity and development, provide incentives to employer in private sector to ensure that at least five per cent. of their work force is composed of persons with benchmark disability.