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Himachal Pradesh High Court

Rattani Devi & Others vs . Kesari Devi (Deceased) Through on 31 March, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Rattani Devi & others Vs. Kesari Devi (deceased) through LRs.

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RSA No. 440 of 2019 31.3.2022 Present: Mr.Aman Deep Sharma, Advocate, for the appellants.

Ms.Meera Devi and Mr.Hemant Kumar Thakur, Advocates, for the respondents.

r RSA No. 440 of 2019 List for hearing on 20th June, 2022.

CMP No. 15509 of 2021 Main matter has been listed for hearing on 20th June, 2022, therefore, this application is disposed of as actual date has been fixed for final hearing of the appeal and parties are expected to be ready for arguments on that date.

(Vivek Singh Thakur), Judge.

31th March, 2022 (Keshav) ::: Downloaded on - 31/03/2022 20:15:56 :::CIS