Madhya Pradesh High Court
Deceased Rajaram Through Lrs Basu vs Anil on 12 April, 2022
Author: Anil Verma
Bench: Anil Verma
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
MA No. 2713 of 2021
(DECEASED RAJARAM THROUGH LRS BASU AND OTHERS Vs ANIL AND OTHERS)
Dated : 12-04-2022
Shri Himanshu Paliwal, learned counsel for the appellant.
Ms. Archana Jadia, learned counsel for the Respondent [R-3].
None for respondents No.1 and 2 despite notice has been served. Heard on admission.
The appeal is admitted for final hearing. Registry is directed to list the matter for final hearing in due course.
(ANIL VERMA) JUDGE trilok Signature Not Verified SAN Digitally signed by TRILOK SINGH SAVNER Date: 2022.04.13 11:22:22 IST