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[Cites 0, Cited by 0] [Section 62(18)] [Section 62] [Entire Act]

State of Uttarakhand - Subsection

Section 62(18)(m) in Uttrarakhand Waqf Rules, 2017

(m)report to the Board all instances of payments made contrary to the rules and regulations including cases where payments are made in the absence of any provision in the budget estimates.