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[Cites 0, Cited by 4] [Section 2(1)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(1)(b) in Telangana Abolition of Inams Act, 1955

(b)[ the expression 'date of vesting' when used- [[Substituted by Act No. X of 1956, Published in Gazette Extraordinary No.(79) dated 20th April, 1956.