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State of Jharkhand - Section

Section 290 in Civil Court Rules of the High Court of Judicature at Patna

290.

Where the system of depositing records in cloth bundles exists it should be discontinued as possible and the system of flat bundles laid down in these rules should be introduced provided that this can be done within the available Record-Room grant. Meanwhile the bundles should be indexed as indicated in these rules.IV. Custody, Removal and Transmission of Records and Documents Contained Therein