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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Punjab - Subsection

Section 35(1)(b) in Punjab State Veterinary Council Rules, 1997

(b)in the case of an appointment by transfer, any period of work on an equivalent or higher rank, prior to appointment to the Service, may in the discretion of the appointing authority be allowed to count towards the period of probation;