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State of Rajasthan - Section

Section 12 in The Rajasthan Financial Corporation Employees Provident Fund Regulations, 1958

12. Annual Statement.

- As soon as possible after the 31st March of each year the Administrators shall sent to each Subscriber a statement of his account in the Fund showing the opening balance as on the 1st of April of the year, the total amount credited or debited during the year, the total amount of interest credited as on the 31st March of the year and the closing balance on that date.