Himachal Pradesh High Court
Usha Garg vs . State Of H.P. on 10 March, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Usha Garg Vs. State of H.P. .
Cr.MMO No. 697 of 2021 10.03.2022 Present: Mr. Jagat Pal, Advocate, for the petitioner.
Mr. Sumesh Raj, Mr. Dinesh Thakur and Mr. Sanjeev Sood, Additional Advocate Generals, for respondents No.1 to 3-State.
Mr. Ramakant Sharma, Advocate, for respondent No.4.
On the request of learned Additional Advocate General, list on 24.03.2022. Interim to continue.
(Ajay Mohan Goel) Judge March 10, 2022 (Vinod) ::: Downloaded on - 10/03/2022 20:14:39 :::CIS