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State of Madhya Pradesh - Section

Section 19 in The M.P. Vishesh Sashastra Bal Niyam, 1973

19. Leading of units and sub-units on active duty.

- The Commandant, the Assistant Commandant, Company Commander, Platoon Commander and Section Commander shall, as a rule, lead the units and sub-units under them on active duty and on any other special task assigned to it.