Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(8) in Mizoram Cooperative Societies Act, 2006

(8)"Board" (or "Board of Directors/Managing committee") means the governing body of a by whatever name called to which the direction of the affairs of the co-operative is entrusted under the bye-laws of that in addition to the powers and functions assigned to it under section 54 of this Act.