Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Odisha - Subsection Section 55(1) in The Orissa Port Trust Act, 1962 (1)The Auditors shall, before the expiry of fourteen days of the completion of the audit, prepare their report and submit copies thereof to Government and to the Board.
