Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 9] [Entire Act] State of Kerala - Subsection Section 9(4) in Kerala Marine Fishing Regulation Act, 1980 (4)Registration once made shall continue to be in force until it is cancelled by the authorised officer.
