Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Entire Act] State of Tamilnadu - Section Section 33 in Tamil Nadu Private Colleges (Regulation) Act, 1976 33. Accounts. - Every private college shall maintain accounts in such manner and containing such particulars as may be prescribed.
