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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Tamilnadu - Subsection

Section 38(4) in Tamil Nadu Handloom Worker (Conditions of Employment and Miscellaneous Provisions) Rules, 1982

(4)The registration card shall be surrendered to the Registering Authority in the following circumstances:-
(i)When dismissed or discharged from service.
(ii)At the time of retiring from service.
(iii)On death by his heir "or legal representatives.