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[Cites 0, Cited by 0] [Section 72] [Entire Act]

Union of India - Subsection

Section 72(2) in The Limited Liability Partnership Act, 2008

(2)Any person aggrieved by an order of Tribunal may prefer an appeal to the Appellate Tribunal:Provided that no appeal shall lie to the Appellate Tribunal from an order made by the Tribunal with the consent of parties.