Punjab-Haryana High Court
Ram Simran Singh Makkar vs Union Of India And Ors on 14 July, 2023
Neutral Citation No:=2023:PHHC:088490
2023:PHHC:088490
209 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP-25035-2022
Date of Decision:14.07.2023
RAM SIMRAN SINGH MAKKAR ......... Petitioner
Versus
UNION OF INDIA AND ORS ....... Respondents
CORAM: HON'BLE MR. JUSTICE JAGMOHAN BANSAL
Present: Dr. Sumati Jund , Advocate
for the petitioner.
Ms. Monica Chawla, Advocate
for respondents No.1 to 4.
Mr. Maninder Singh, DAG, Punjab.
****
JAGMOHAN BANSAL, J. (Oral)
Learned counsel for respondents No.1 to 4 at the outset submits that passport stands issued to petitioner, thus, present petition has rendered infructuous.
Dismissed as having been rendered infructuous.
( JAGMOHAN BANSAL ) JUDGE 14.07.2023 Ali Whether speaking/reasoned Yes/No Whether Reportable Yes/No Neutral Citation No:=2023:PHHC:088490 1 of 1 ::: Downloaded on - 15-07-2023 11:23:39 :::