Karnataka High Court
Ayub Khan vs State Of Karnataka on 23 March, 2011
2 (BY Sri Vijaya}~:1.1m21i* Meijeigss. HCGP) 'i'h§.$ Cr1.A Eiied. :.11:1d<3r' Se:<::ti<m 37:-§~(2}%»._:7.r'_.T:ac agezimat. éihe judgr1"1e:'1i dezted 3.11.2004 pas3§s::%a:.j': j;ih'=:§ Add}. SJ", Shi'm(3§.;a§ in S.C.E'€e::ui.30;'C¥E <:v:_*;:'*;.rsr'.i<:AiA':i;;'2'§.};--.:.§3+:'~ appéiiantswacécused far the tsfferictess pL1'1f:,i_:§£r;-.2fgbI.§;."~ :,f11:CIc:z"_ Se<::€i{>ns 324». 325 r/w. Ser<:_i:.i_z3:1_ 35$ ¢ZV.i?'i1f'=.:H:3¢L:'§'A.{;}.'Ii(_i "
$é3:3§e:11cir1g 'sham £12': un.d€3fgé:2 Rf}. :f{3§*' «i:..E':«2_.*<:éé 'y§ffi:i1ff:~3,V_E'21{3l"Vt and to pay 3. fine Of Rs.8§O0O/M "z3.:=1{'i-.':_"1TiZE3.of"p21y;t11<3'x1t:A"sf £1116 they must il1'1d€I'g{} 831,503? 3 rizofiths {(3%.tEée'off€1*:a:e€'V p/u/S328 of EPC.
This appeal 13 Qgmizzg.C;{% 'i7o1*"h€21:*EIig$11133day, the Court deliverecl the f:>_1I"mvir;:g: _ V -.
JwgfiM£§¢;g This: tie' the judgement <iat.£:d5: by the Acidi'?{:i0t1a1 Sesssicms Judg§e, 8L14"1.irI1L':§:§2i 20$}. €3GE1's,-'iC'{ZiI'i§.§; the ap.p;éiEaL;1€S :i'i1<_ié:¥:* Séction 325 G"? {PC and ssesm:@m{:ing i.§1_§§na 3 yezzrs arzci :10 pay :1 fijrze af Rs,~;.3§QQ€3/'~ " ~§%éi:é_§j1 £10 unscierggcz f:.1:'%:ht'3:* SE fix" 3 m<mi:%1s. 2"." E.ti" is the aiass «:3? Ehfi' pms;e<:mi<>:1 f:haE'; 0:1 33i2,';e¥fi3.2€%{§"§ 2.:%}<s':.:*:, §3.3€§ *é:.E":.€i a;}§3:;:*:§.E:a~:.m*::s5 §:§§{'§E}§§§; %;:E€:E":
{§'§E.§"€€', <*;'::E1e:-"::::~_a §3:f:::':"::'-%{§ E:i%:§3:n$eE2?:=%;% .§.:i::;a 21;: z,z:'1E;a:=+5.:f:.:E »€i'5* ' bé as-3s5<3m.b1§r in fr<::m', 01' Dc»:.1b1é3 "E'aik_iess at CTh21:1m;1;;§i.ri___rc:e1(L Bk1_a1drm--'21t.11i hc3I<:ii:_'3._g citéezdijg x.az€:21p013$ Smith 2153 zzmd a1s§s;21u1i',e3»:1 CW--1 Esahv-:a.ra Rag 9:1 'I1£;§"*pe3r:.s:@é*1~ ' 1'estraiz1i11gg him f3.""C}II1 m<3vi:1g; aEit%;'a<};--.:1:1ci zétlsé'~<i4riij/iiiizziiiy in'€.iz11;ida1:eci '@111 a.z1<:i <tgm:~:€d it1Vy,1:"i--é:e§ €311 §T1i.1'1'3, sv'i:f1~..éi§1_ i:1t<:ni:i<:m to 6211.136: his m1,trdef"iher€bjg i::ae.y~%; ai:ev"tihargeg1"
{:0 have <:0mmii.ted 144, 148, 341. 504, 307', After s<-zcuring the prese:1§e--:iQj'-- $5.6 trial Couré. got, examinedi. exhibits Pa} '£0 9 :27' dczfence of e1Cc:used Wass 011;: (if '£:<ét:a£ '="E'hey have gm: nlarkezi E.x:.£)~1 'M :2';
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>2. s ' 4, Hfffizifd Sri. '2'.S.":5h.ix?a P1*asaci, 1:%arr1e3.ci C0u:7.T;§£:1? for appeiieixaizs and Sri '\:'ij2=;y}::_1:11ar Z\:'I21j2:._g;§:z 1ea:.r<:1é::::i Czmrt Gczveynrxlern P1€::21df:'r.
5. The learned C{:~ur1$e1. fr:::' guijniiitlé.
that. the evicie11ce of th:: i'r:j.1}§i=§d F5V..?51_' éffE<:i"
that thf: appeiiami 211:;d"2Z he-f2>"+: cta'Li'$&»:i. i..§3i§LiI'i€3S an the Stomach and c11eg;f;VMC;'f' 1.; of 3 chapper.
Accordillg ff} are simple in nature ari'<:€iV been sustairzed by P"'Q\,L V<fl::>:r"a his {EHBSL Actcording to i§Y1j'UFi€fS §aust.ai:1ed by him an ihr: bEI_{_':K.~'§ f{iéEv.€i1I'€ ':iZB;i§Sf3C1 by 3.Cf{'J{3iS€3d N033 and and aé:'cér§Ti:2g"'Egg} *:,h€:'"D'{iCt0'r; injuriesss caused 2:: $£3ri:5zE Nafi Etiify5. "~&1§{3 ~gI§i€'£70I.3§:3 in E".15:1'£iL21"€f '15£'h.§£?h are causeti by a{:'::z:.:~2«s:_:{§ $119 $3, H€I1{7fE',§ in vig-we; GE' E;:E":e: a<i%::;z,1.i'L1ta1 sf ..a.§:e::L:$s::%d NOSD3 151:} 5 by that: trig} €<>'u:*i:, i;h{=: app:-3i.£21m.s are :':':";i,§*é'.§€:-::{% ii}? .213': €§§'2fié',:" :2? 22{iq:z_§§.§,'.aEfi Eééé §;:.r:;§":.::::"
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23.g"ai.z':si the 8..{."'.(?f¥.1S(;3d 0116 'L.II.Ed€1' Se<:fi'i<>:'1 3:24 of IPC anti not a,11":d<:r Se»:3i:i::):a 325 mi' IPC. He: 21.1550 Subm_it§s_.'i:1ié1«i, i:he p1'e::rs5{:cu1:i{>n <2vid€11<:e i:»c:%r1€Ie1'r:<e:i H; the £*:f;f'}:3i£f§' {:h*;%ji'; ---V%.1?§:% * ifljilffid -- PVR-"'- X. 'W38 an eye Wit',11e_.:*~;<~:»»Vi:f1' théf mV't1';€fiierV"c3ff'0:I'c: V {Dex-*er1dr21. the bmthiar 0:? PWE1 i1";;xxf§:ic%i*1 all a<:<;? :' .s3_éti.
were feicing triai for havi1ijg.v_ zi:Q_mmii,t¢d'ihzzt of"
I)€:xr€I1dr&1., Under filfj «":._'m:.: .:;\;:ji',11<:sse:~';
were enemicai against: the;-r3i'ore§ since the ex?id€nCe:.h:§1§s far as; accused N033 to 5:? y2u"dsf.ick may be app}ie§'i"i'{} and benefit. of doubt .may bé"€:>:i.erided'«i:V(5.a§::5:i£:3,<f:é 1 and 2w Sr: V"§§a.j§{2ikL1:§:ar Evlzijageg §e:21.med HCGP an Ehe <£)fi.i«"2.fifr }T;»?Td:;1fd§ A.Si;bII1i'{S that the evidrsrzce 0%' ?'i-'Vs. L 2 and 7 by the éwidemtfs of PW 10.
'V B3'.ii}§3;"S:2E}E212'1:1a. zmd PW--§;9, £)r.S§1:g«*a§"m~3unc?;21r Bhafc.
§':.;.z*'T{;1'V*§€;t1%* sezgbziziis Ehzzéi, ihi-3 ?'_S.L z'epa';*£: w<:;':,2;.Ec§: i§1d:7c*.a?;£:
§i.'E§:;z%:. "SE18 'Vi-'EEE£p{}}}$ Ej£§:"%€2E{i by a{i:{:m:~;€:(i Nag. E gméi. 2 wera Efiix' 7 1ivc<1i}1(>»:>c:i by s€i'Ii11g;{ cfothes anti hiss bmi:.E"1e3:r by name [}3:a'ma1 @ Ei)e:%ve:2ch"a was mur<:ier<:;"1 ab{:«1.:t: 3 j;'<;%2;;i"'s-;_._"'@ 2i:;:}«; by the gt/E.(.V«i{,,\'£..-'1.S€-3'€/'I3 Aytzb Khan anci otE1£;%r°:-:-3 find: ..T§vr*: iih.i;%5[ "
cc>':11€1e3:<7¥E,i0n., '{Zh€3}'€;'i is a.r1c:t'11(-3r ~_p§%.r1c§i:1g "£;;.*:~'*.i_"ef):'::*.-.flt.11E:< locai Court emd he is the p1'(}1'11iI'iL3i"1'::--.W;i'E.f"1€;¥§§S'.i£].VEl'1é«:_§3£3iVCi'._ case. The actcuseci have cZ?()'.'.?1f1'i3"..'{)LI3f4 fin '{:'aii'v_;i151"--,i:§1'éé Saki V case and whenever i411<3_.a3<:{:u:§é<§. rfiziée-i; 'hv§iII"£, they LISBC1 to t;hreaten hin1 "t:Ir;.aVt, him in thfi Same wzxy as; and they are wanting i"()=i§:9" =has mart giver} any <:01np1§1i 1"ii" 01: 22.5.2801, he Circk: in the €V€I3if1§; and vJez1*i:_ fig'; {'h_€§"':f..)§3::E31.e ".f;111«:'ie3 at aba.::s'uf;. ?.'E5 in Gfdfif ""-to $€é E;-Ex»: }i'i§7t:11*e 2iii' Avexikateshxr-v211"e: Taiiiiies. After ézha
-p§<:t_?,.:,£:'<:':.,fivgas V<fA,-i€I.3.°, he came out at abcmt; 9.39 pm. He f{}m--:1g:i tiirw: afi§>:<iz.:s€ci améi Ehe a<:£:used I/°eSt;m.i:1::%d him sand ':.ej)id 1'1im..i'.h21t: his; ae::t,iVi.i'.ie$ in Bhzzdravathi am in €3X(f€SS _ :::é{§- $231223. Ex: w{'31.,:E{§ §'}€;':' §'E:':§5~:.§*1€%{§ am iiifzégfi: a::§;-zy. Aé iihéii, <é'.émeé. " * -»;:::_é<":1,zs.':$.{§ f3;}fE,§b .E€%":2:§": zmgi &a:1(2£;%:=:::"a,2E'§a. x%::%:"%3: E1:f::E{§::'a;§ kniwstsa and they aiabbeci him on ihé: cthesit. and cemsséd bieedillggg iI1j1iE'E(ifS. Thfi ot.E1e.;' t..I::re<3: a1<:<::z.1se;éd 2135;-"s,1a:lT::ed him on his bzexck by mc:*.21:1s-3 cf 3. <:hr:>ppe:x Pie :;:1s«e;: and 23:: that urxae. Pilii Pra1r~:'21saI:1. SfO..§\r§--ti'}'1.i.E§V3&1i2('§}'2Eilid others came to {hrs sscemz of c3(:(V:=AL1rrt«3A:z§?e3 aziei him from the 21c::us;e<:i. The "2:.c€':'vse<;'E'V .zf;;x:1_ 35; 'fFh£3re:%after. the _po1ic<: on rece»i';3i: of th€ :;a_id Cémpiexini. 1*egi:ste:"ed 21 <::a.se in"<--C'ri_n1e for offences L11'1C1€1' Se:c:t3'.0ns=-341,g5i}:f1§' of IPC and C€)r1'1III€I1{§€(1--v ~i11€._g:$tig9:ti_0:'15 compietion 9f the invesi.ig;a.ti01?'L.VA_:ii"ié1§jg§: éazmgfo be flied.
5%' "PW'«,£_ is "£:1'f:*:3_T"ir;j"mr£:d= He has 1'e:iiie:rated the xrergigm :'"<:rt.i::<;¥_ £11 r§1£: {%E:mpEa_£n£'.a He has speitificaily "-sétaiis-:éi*E §:irza§'.'V~ac:<:u$駣ii'N0.§ Ayzzb Khan amd 8aC{tU.S€d No.2
-~,}'Va.;f;:.zée:f§;::--E-.,fi«e3;' .%>i:%s:g_i;~3"L:<":i<3g% ané abustsd him ;ms:i A1 gmci $2 $E:abb::{§~c3:3;'}h£$ {Eh€*S'i. by means; of km'.£7€:; I';.E1e:feafi,~s3r A3 ";:::n{i '3:-ssazzltixi cm his Ejazfk by €:h£§p§1'€:'E' and A5: , @ié;&::..ziEi::3<E $1531": 333; E'::§:~:; E":a":'?;s:§.:?-gt 2i::'.:::£ kiiékgéti §'i§§"£'L A? ihaég 9 time, £311anr'e1g' Ef)<:»assai éliilfi P1'é'iE{£:1Sh cézznaéé zmci €'3>£i1I'i__§?£-7z'f.f?d i:,I:1en'2. En f;I'1<-_% cr«;>s:s-examinafiori ii: is e::}_ic::§1:.<:«:i"t:k§22.t:'-3:1 resprxt sf i:h.e p1'€'i«-'"i()L1;'~.§ ir":<?id:%z'2t, of '{hI'€?21.?.1 :i1{} .§§c>;:§<3rr: E"i:--T ' I1'1L1I"'d{i'I' IH} cc>mp1a1'nf. has-3 b£:en..f1'£e.ri by I::_i:é'1'.--VI." Hc;=.._1f.:2i;=;=.. sttaiied fhzxt: he has mid his f1'i<:3:1r:fiS f,aj:§i1ri?I2;é1",s--{%_ tickei in adx.-*a.nc::e.{ Hewexzeh.,}*ie2_d0£:s% x1ot,re':f11é%:§§b€:r" the V nagrne of his frizztnd, He 11.213,V-fzzrilxevf-~_$t21t€3d'"E.h.2;;: he has not noticed CWs.2 a1I1d'3_T_Camif'1g t9' Spot... However, they were presgérai. 2:1: 'fif1cicE€1'1t".. Kt. is Sugge:-sifzd '¥;:'.'Iivai;_"h.é" 1:;_,_1$ 3 vf.";r.~}V§-%:~;§3 sxomplaint in arder tic: wreck ai11:.Ird_'é:"'(ji' his brother Dev6:ndra by the é;.cCL1$éd.. V P.W§T2«..}:i~hax1a1"aj Desai has also stated ';°e,g9,rdir:g him p1"§*j;3{-.:n{%=:é éiit the ¥;.3'.n':s.e sf in.(:'i€iem', emd éthefii 3 V' '-VFW;-'.E_.'i>vasS 21;::ga €EiSi'.:i1*1{fé:: 0f 5 {:0 EG ftfffiifi from h.E§§'£., has "'2.
§;f':'ie'.eT}f,§3.7¢:"iT. ::VE:.2j;§;.'v gsVT._2ij~;:<::1s3ecE hax,-"5: 21ssau£i::<~:d Ehe; in} Liffid by in r3a.:f2,<_s sf? .¥i:_?1j:}pper f:%£'E€i <;f.E25::*ss fzzsvs f:1.§S€} asssauiéieci fnm': " '§:W€:hir1d.'.:'iE'he:1 he zmd {)'€1i'1€1'{~3 :'<-:e":<:h%:%€i ilhfj spam the T 'i:=:,--;:':'a:::.?e':'.':ié<E §*a;":; zm*;»2:: saméi §3'%fi£,E ;':3»'?.§;'%§?;E":.§':'itE;'fsi§ E3E€~e;é:§§§';g; :T:':_;;°':22'°§§»:*.s;. V. §*:.a.s~§ i%.,;;;"7z:_Ef2é3:' :e;§'2:%:€:'{§ 1?:§13;é: he WEES §3:'€$z;é:::E. sséi i;E";:;% firm? 10 when paiice had drawn the panchnama at the scgne {if eccurrence as per EX,P.2.. fie has ide1:'1tifie& ti":i§"«S1*:§_v:'t worn by the injured an the date 5f the eff<fe§;i;§s::é.:' ~ C'{'0SS-é3XELEfiEI1a€.iO{"},, it ES guggestsd,.ihaf,jfié'"i:§' .:ié1:av{§3ir;g;'«"
faisely sings ha is friend sf Ei*'\7\z'.;"}, br:::the1- of FW. 1. Howevexfi is met" an EYEV-v¥Vi'iVfi'€S&": bufy V he has shifited his inxjothgr--------駧"L':--:h£%LA. h;c.§s"pita1VA..é§fter the injury" PX-'i£'.«i1 Shivaji ié! af PW.1., 0::
learning theft.- §f"W. E fifiuries he has mmwed PW.5 ES signatofi' to fi}'.'?<'ifT£i€:--e;V1/gave Seizeé the Shir: of his V 13 the signatory to EXJFKQ syei _mah3'2:ar; V??W.}'._P:*a5Z:ash ig anether eye:w.£t.ness;, He ha§ 1r3i:;;>f;ed%. faI:1a:tV <}:':**--f;';i€ data sf thfi sffsnce, at about 9 '0' gene "Jae the beads; sh0§ E1331' '&'«-"Ae.~_*:§j§Vj}§a.J'£;$SiE?.'3;§§,.=*3;;:"ax tifizfiaire in Bhadravaihéfi He has staiéfi that 'i3.$ 3'kI20wS the €0m§1aiI1aI1t and the accuseé ané i§3,3:{.-'ax: iéifi fiata 52%" <§%§"€':;i':<:a £3 amfi £2 E33: E25?-fiiizg a %::2§f& .__:%§$au§i€é Eghvfis" Rag an hm :::h€$*{ and E 1 Eshurzar R210 fiffl dmvn. PWC3 'ffiairam éiteilftlé' raesar {.h<~3 5:226:19 mi' {}{Tf{.'.L1I'1'("i1'1{T€' and t,h:2re%21ffc3:1", in_§um::i was; s:{£ii.i?£:.eci to {he h:3$§3§.i:ai. Apari. fmm A1 and A2, have a}s'9 ass_~:21'u1t:ed P"i?-'K1 on his. bzmk. _§.3..t,1v_Af4§f =.t1€;%--..::::;1j:"n'1{>i:
ideizntify them. Howe:-vex: he has i;de:1.fj.ifi§:--:d'.arf>¢Li--ss€%a:i'Néizs,1,' and 2 as thfi same p<=:rs3r:s'r3§s wlrm were TV»prt'Ser1t, and asssaT111ted 0:1 PWK1' in the he has stated that, .':1(',C','L1&3E3d knewn to them, beC:2u,:S.e all 1..:~3:&ViI1r1<: viflage. It is furiiher £10 PWT1 on the date Stated that from amongst I c:e1I1n_r;>1: Say which 0f the xxree3_p0n§é'=v.%as 0f the hand <2»? A1 and A2.
Iii; ;:§s;;§g$Lr§ge5t,é%é.._ ihat. :21: the inSt',.igafi,i0n 0f PXEVZL he is »d¢2;3j:3$i._;1§;§. iélgeiy. PWTSB arid 9 havéz t.L12'm3..cf1 hogtiie ts *:.,§.1'<":~--.¢«:22"::§és;':'Ii:-f ':€:::.'e pr<}5s»s€2r::ui,ie:"3I1' ?\3f,1€Z? §l}3:.S:,:bba:m.21 hag; $ta£<:{jl '3%.h2ii:x:0:": 22KO6.2GGi.§ whim he was working as the §s:4::'1.%,€;;s* S=§3€<:ia§i§;%. 3:'; iziize i}€:':s;*:'2:1 E'£<>s;:s§E'.:»;%.§., E'%'E':;2.§3;'§'2:a:z1'é%1,i;a §'f*£if.'§ 'arégvugiaé; 3:} §'.h€;'": h::}$'pi§:2:E 2%-?§i.h gm E1is§::::::"§; :3? E'?
4.
a$s21u1t by Ayub anti} '£,hre=.e <3t,h<;%:r*sg He has s€'.a.f;eci that;
history sf iihfi a,s_§s3at,1ii was ggjiven by tihe pa1t::i€;1E_i;hiziaeeli' and he had s:ms3i:21'i_r3e€.i Q i:'zj:u.1:°ies¢ He h21:3__-;::_.1t:i:':"-zéfifé V. said wouzadg {H1 the pszrsmr cf F"W.(..§,__e1nci*'éi€i'?iAs%§.d"i3i_1n tr.) 'V go to 1VIC.Ga:m Haspital for came to kzmw that the irg.':,i'1=w.€:ci hé:1.d gcariev "EX/f.3Iiip211"
H0Spit21l. He has opinfzd tihauf." t'h£i+..LA.i:1jh{1i'i€*f<?. Cfiuzged to F'W.1 can be caused knife. P\?V.1_1.
Baiaji Si'ngh'.vi.:;§: tE1e 'Police Station.
011 the: éliétilé 3,%:5:';;fie<:1 the hospitai on r€ce1pf;"€;r:'{' " 1E£:'ga:r:ding the t.reat.mem; of He has reaéorded the r:0:::p1aini"*ai" §V(};.4?>~, and reg;i;:;tered the 5:256: in Cr..§:f§'ia.9;9/Q} eiricivéz-E*:%s.rea.i"t.er. ct}_ndue::'{€:d the §n'vestig;a{.i<):1. _ bgz' f:£>1":ii::17g:€'épsgxoi: mahazar and recording; the si'.at:e:1i1e:1I. <)i',__<§y£~ '§.ra,:-*"'i'E,§.1;_¢:E1és§e3S and 3.r::€:s5'{i:img a{?:e:?"L1:%é:d Niss,-L2 ancé 6135,. PW.};i7;_ firs {he <:<>;1sg{:ab§€ Whc) E1313 &3€a:'c?1<3d for A} an _:;E5V?_.€§}EsZ{}{§E. E3: Ezziasis :3g;>§::'s%%a§r:':::§a:e:"E E'§§§E"; 225.25% §_}§'€§§€Z§'iE{?f:E{§ u H %éé::§'::;:"€:% E§3"y<%$E;i;gf2:E:iI:g§ Gi°§E<*£:'. PW.1?3 E'1.as; s:z?:2':"ie{§ iihésr H szmlples is the? FSL, P\J\3',14 hag; vissiteii t:he__.__FSI,., Ifiaxsemzzggersz as the peat: 0f i11Ve$t,ige1ti():1. P\1J'.}E3--»_i_S«.VifEi1s3 head c<>r:s§€:.21b1€: who 11213 21180 as5«::ést.<:<i t:i'1§%" Ez1$§;éiit; GI* V' };\z'I21da:1 G<>1.1:1k:¢2.'1* in the: invest,£g21Ii.ic3::. elajd _.as;5;3:f;eh<3mié'd A8. IPWC16 JagaI1n.21iI'1 has stai';r:_id:'--_tAhat 'a:,1(:uSed"
g_>§ive'r1 voluntary $t;1f,er11ent:"'--2}i§{E as V¢;tVQf:_sséL;L1"é:i1L:e of which they have s;h(2f,*e'1"§ V""'1"'1'iV(5h 903193 have seized whiff: beilag He has identified thgsz 1'? has stated that he '---L;nEi'tV:€r"x?»?I*1icI*: 2: chepper was S€iZ€(1: '()H'£ 1: PVJI18 Chandrappa is t.1r1e C151' bid town police statioxz, which <':0rrws,L_wit.§1in"his }1 E-a'i§«$€/,1-uI:{-\ti:i'::3'_i.'.§.W He has recrfirded the S-3'f.é?';'3If1€;§i'Tf.¥i';u 'wgf accuaed and ther{:*,.aff.e:", séized :::e1*f:.2>.i11 . _e1:*:§s:i€:':~3§":i:f;{:£i;diflg the wr2ap<ms~:» and i:h.<:2"<::af*:.§-:2", :"£c<3:r{£<3ci éhét S'{.:;£t;ér31"é§;t, {1§'{>§he:%r wii:nesSe:s and a1fi€:r §"f5{Tii';'.§pE. of €:,h§:
*:i:::_§:':ur§i};€:nt:s fmm ESL and imsgita} flied a €::h.23.::'g§e: ssheezti in 7fli.§;%é éiéasage, FER?' Eé} §}:»::8§:§2mf;::;"a2.:'2{§::.r §§'§12fii. ?£:E";z: é3m$§.s~;§:2::é€. ?':'a:)f€és$<}:' 0? {}z'%:.§';<>;}::%{§§z?: <35 §§T'v§C fixiariigagii ami he Ea.'-"_::;~<:=,» I5 Ncasa. .1 and 2 gg;ui1t'y whife holding tkaai. a.c:c:1i:s;{-ad Nr;:>sa._.3_ to 5 are r1e:>t. fez; 31:1 to hasve c«:)'rnn.ai'é:i:e(i the offencez. 10; Or: 3. carefu} (?€)I1$iCi€33'8';[,fi€)i1--Of éihej.fié*:'a£e:}i;:1i2«:>i; record, it is s<::<--3:11 that m:i."i'.h€%:r and PW. 19 I)r.ShamsLmda;r V the Xoray taken on the '1'}1flg')i;:;.§g,}T:;"' %,}1€}' say that there were f'rac:tu¥*ieVs._'C;I§: PW.1. in the absence of before Eihe Court, the? canrmt be said to have I:}'ééfi {'}..l:'€vEVVVV'C?fli'i'CLiIT1SJ£EiIICf3S, i am of the has proved that Al and A2 :~. _ a,ppE31E_2i11€.3- Ef;e:z'é:i_11 have: r;tr;>mmi€.1:<:d. Gfffifliifi ;>:.:r:vi;S.h2a,§:'1e"*underHgégttion 324 {PC and are liable is) be L<:{§n_vj£::.é§i.._f:;:9f:.I::.%: Sélid Qfffifliifi. .H€'fi'}C€3, the ac:c1:Sed are <é{>:r:'x2:1§{:i:€_::i~§'f;:?:*'the {)f§E'§}C(;'. pL2z1is3_habk*, u:3.d£-23* S€:{:'€;i{::n 324 §"f'§AE1§'.i 1-¥;zit:vE1&:"3:;L EPC.
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538331 bends éxecumd by fZ.ht'i'I1'1 are hereby cancelieci.
N38 ,/ NV} ,