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[Cites 0, Cited by 0] [Section 85E(1)] [Section 85E] [Entire Act]

State of Uttar Pradesh - Subsection

Section 85E(1)(b) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(b)copies of compensation assessment rolls in Z.A. Form 27 of all his estates situate in Uttar Pradesh, and