Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Kerala - Section Section 20 in Kerala Education Act, 1958 20. No fee to be charged from pupils of primary classes. - No fee shall be payable by any pupil for any tuition in the primary classes in any Government or aided school.
