Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Arunachal Pradesh - Subsection Section 16(f) in Arunachal Pradesh Land and Ecological Sites (Protection and Management) Act, 2018 (f)enforcing or executing orders including an order for restoration of possession as if such orders were decrees of a civil court;
