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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(7) in Tamil Nadu District Municipalities (Hill Stations) Building Rules, 1993

(7)If any information required under sub-rule (6) is not furnished within one month from the date of receipt of the requisition, the executive authority may return the application to the applicant.