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Gauhati High Court

National Small Industries Corporation ... vs M/S. P. Das And Company And 3 Ors on 8 February, 2019

Author: Ujjal Bhuyan

Bench: Ujjal Bhuyan

                                                              Page No.# 1/3

GAHC010277482018




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil) 4258/2018
                               In WP(C) No. 4757/2018

         1:NATIONAL SMALL INDUSTRIES CORPORATION AND 5 ORS.
         NSIC BHAWAN, OKHLA INDUSTRIAL ESTATE, NEW DELHI-110020,
         REPRESENTED BY ITS CHAIRMAN, NATIONAL SMALL INDUSTRIES
         CORPORATION, OKHLA INDUSTRIAL ESTATE, NEW DELHI-110020

         2: ZONAL GENERAL MANAGER
          NSIC LIMITED
          INDUSTRIAL ESTATE
          BYE LANE NO.3
          BAMUNIMAIDAM
          GUWAHATI
         ASSAM-781021

         3: CHIEF MANAGER
          NSIC LTD.

          INDUSTRIAL ESTATE
          BYE LANE NO.3
          BAMUNIMAIDAM
          GUWAHATI
          ASSAM-781021.

         4: BRANCH HEAD
          NSIC LTD.
          INDUSTRIAL ESTATE
          BYE LANE NO.3
          BAMUNIMAIDAM
          GUWAHATI
         ASSAM-781021.

         5: SR. BRANCH MANAGER
          NSIC LTD.
          INDUSTRIAL ESTATE
                                                                   Page No.# 2/3

             BYE LANE NO.3
             BAMUNIMAIDAM
             GUWAHATI
             ASSAM-781021

            6: CHIEF MANAGER (A/CS)
             LEGAL AND RECOVERY
             NSIC LTD.

             INDUSTRIAL ESTATE
             BYE LANE NO.3
             BAMUNIMAIDAM
             GUWAHATI
             ASSAM-781021

            VERSUS

            1:M/S. P. DAS AND COMPANY AND 3 ORS.
            A REGISTERED PARTNERSHIP FIRM HAVING ITS HEAD OFFICE AT GOPAL
            ROAD, PAN BAZAR, GUWAHATI AND IS REPRESENTED BY ONE OF ITS
            DULY AUTHORIZED PARTNER SHRI SWAPAN DAS, S/O LATE BHARAT
            CHANDRA DAS, R/O LAMB ROAD, UZANBAAR, GUWAHATI

            2:THE UNION OF INDIA
             REP. BY THE SECRETARY
             MINISTRY OF MSME (MICRO
             SMALL AND MEDIUM ENTERPRISES)
             DELHI

            3:MANAGER
             BANK OF BARODA
             DISPUR BRANCH
             GUWAHATI
            ASSAM-781005

            4:THE DIRECTOR OF INLAND WATER TRANSPORT
             ULUBARI
             GUWAHATI
            ASSAM-78100

Advocate for the Petitioner   : MR. M CHOUDHURY

Advocate for the Respondent : MR D SENAPATI
                                                                                   Page No.# 3/3




                                     BEFORE
                        HONOURABLE MR. JUSTICE UJJAL BHUYAN

                                             ORDER

Date : 08-02-2019 Heard Mr. P. K. Munir, learned counsel for the applicants and Mr. D. Senapati, learned counsel for the opposite party.

On request of Mr. Senapati, learned counsel for the opposite party, 2 (two) weeks time is granted for filing objection to the application for vacating stay.

List on 27.02.2019.

JUDGE Comparing Assistant