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State of Punjab - Section

Section 24 in The Punjab School Education Board (Penalties for Misconduct and use of Unfair Means in the Matriculation and Higher Secondary Examinations) Regulations, 1979

24. Use of influence for award of marks.

- If a candidate is found guilty of communicating or attempting to communicate directly or through a relative, guardian, friend or any other person with an examiner or with the Secretary with the object of influencing him in the award of marks, his result for that examination shall be cancelled and he shall be disqualified from appearing in next one examination.