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[Cites 0, Cited by 0] [Section 74(12)] [Section 74] [Entire Act]

State of Jharkhand - Subsection

Section 74(12)(ii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(ii)the Person-in-charge shall conduct an inquiry to know the identity of the person(s) responsible for the article reaching the child;