Madhya Pradesh High Court
Smt. Prajesh Barkade vs The State Of Madhya Pradesh on 1 April, 2019
1 WP-6220-2019 The High Court Of Madhya Pradesh WP-6220-2019 (SMT. PRAJESH BARKADE Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 01-04-2019 Upon request of learned counsel for the petitioner, list the case on 3.4.2019.
(ATUL SREEDHARAN) JUDGE ss Digitally signed by SHYAMLEE SINGH SOLANKI Date: 05/04/2019 14:59:32