Himachal Pradesh High Court
Aman Preet Kaur vs . State Of H.P. on 4 February, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
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Aman Preet Kaur vs. State of H.P. Cr. MP (M) No.302/2022 A 4.2.2022 Present: Mr. Prashant Sharma, Advocate, for the petitioner.
Mr. Shiv Pal Manhans, Additional Advocate General, Mr. Raju Ram Rahi, Mr. Vikrant Chandel, Dy.
Advocates General and Mr. Shreyk Sharda, Sr. Assistant Advocate General, for the respondent- State.
Notice. Mr. Raju Ram Rahi, learned Deputy Advocate General, appears and waives service of notice on behalf of the respondent. Let police report be filed on 22nd February, 2022.
( Chander Bhusan Barowalia) Vacation Judge 4th February, 2022 (CS) ::: Downloaded on - 04/02/2022 20:11:41 :::CIS