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[Cites 0, Cited by 0] [Section 15(5)] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(5)(a) in The M.P. Nagar Palika (Registration of Coloniser, Terms and Conditions) Rules, 1998

(a)the criterion for the allotment to such plot holders of the colony concerned who have deposited the development fees;