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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Bihar - Subsection

Section 22(c) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(c)Shall, subject to the powers conferred by or under this Act on the Vice-Chancellor and the Academic Council, determine and regulate all matters concerning the University in accordance with this Act, the Statutes, the Ordinances and the Regulations ;