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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(1)All the plans shall be prepared and duly signed by a technical personnel (viz. Architect, Engineer, Structural Engineer, Town Planner, Supervisor, a Group Agency) and Builder who shall indicate his name, address, registration or licence number on the body of the plan and in all other relevant documents. The plans shall also be signed by the concerned owner of the land.