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Union of India - Section

Section 1 in The State Financial Corporations Act, 1951

1. Short title, extent and commencement .-

(1)This Act may be called The State Financial Corporations Act, 1951.
(2)It extends to the whole of India [* * *].
(3)It shall come into force in any State on such date as the Central Government may, by notification in the Official Gazette, appoint.