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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(k) in Himalayan Garhwal University Act, 2016

(k)"Director" of the campus or principal/ Dean regarding constituent college means the Head of that campus or Constituent college and where there is no Director/ Principal/ Dean appointed, any other person for the time begin appointed is also included;