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[Cites 0, Cited by 0] [Section 5A(11)] [Section 5A] [Entire Act]

State of West Bengal - Subsection

Section 5A(11)(b) in West Bengal Land Reforms Rules, 1965.

(b)that the order directing change, conversion or alteration is without prejudice to the provision of sub-section (3) of section 6 of the West Bengal Estates Acquisition Act, 1953 (West Bengal Act No. 1 of 1954);