Section 2 in The Rajasthan Weights and Measures (Enforcement) Rules, 1959
2. Definitions.
- In these rules, unless the context otherwise requires-(a)"Act" means the Rajasthan Weights and Measures (Enforcement) Act, 1958;(b)"Inspector" includes an Assistant Inspector;(c)"Schedule" means a Schedule appended to these rules;(d)"Secondary standards" means the set of standards weights and measures referred to in Section 4 of the Act;(e)"Working standards" means the set of standards weights and measures referred to in Section 3 of the Act;(f)All words and expressions used but not defined in these rules and defined in the Act shall have the meanings respectively assigned to them in the Act.
